Gauhati High Court
R C Agansimani (Ramnath Chintaman A) vs Dr Ajay Kumar on 12 February, 2024
Page No.# 1/2
GAHC010225792021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/504/2021
R C AGANSIMANI (RAMNATH CHINTAMAN A)
RETIRED EXECUTIVE ENGINEER, GO-2492H, EE (CIVIL), NFSG R/O 125/1,
9TH CROSS, HMT LAYOUT/NISARGA LAYOUT MALLATHAHALLI, WARD
NO. 72, VISHWA NEEDAM, P.O., BENGALURU-560091
VERSUS
DR AJAY KUMAR, IAS AND 2 ORS
REPRESENTED BY THE SECRETARY, GOVT. OF INDIA, MINISTRY OF
DEFENCE, R.NO. 101-A, SOUTH BLOCK, NEW DELHI-110011
2:SATISH SINGH
IRSME
JOINT SECRETARY (BORDER ROADS ORGANISATION)
MINISTRY OF DEFENCE
B-WING
4TH FLOOR
SENA BHAWAN
NEW DELHI-110011
3:LT. GENERAL RAJEV KUMAR CHAUDHRY
VSM
THE DIRECTOR GENERAL BORDER ROADS
HQ
DGBR
SEEM SADAK BHAWAN
NEW DELHI-11001
Advocate for the Petitioner : MS. N UPADHYAY
Advocate for the Respondent : MR. S S ROY (r-3)
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BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
12.02.2024 The learned counsel for the petitioner prays for and is granted two weeks time to file re-joinder affidavit to the affidavit-in-opposition filed by the respondent No. 3.
List accordingly.
JUDGE Comparing Assistant