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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(1)(b) in Assam Panchayat Act, 1994

(b)Lay down the duties of and supervise the works of the Officers and officials holding Office under the Anchalik Panchayat in accordance with rules made by Government;