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Union of India - Section

Section 29 in Rules of Procedure and Conduct of Business in Lok Sabha

29. Private members' business outstanding at end of day.

- Private members' business set down for the day allotted for that class of business and not disposed of on that day shall not be set down for any subsequent day, unless it has gained priority at the ballot held with reference to that day:Provided that notwithstanding anything contained in rules 27 and 28 any such business which is under discussion at the end of that day shall be set down for the next day allotted to business of that class, and shall have precedence over all other business set down for that day.