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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(1)(ii) in Shri Govind Guru University Act, 2015

(ii)the rules for the time being in force relating to the limits of withdrawals from the provident fund as applicable to the Government employees shall, so far as may be, apply to the subscriber.