Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 397(1)] [Section 397] [Entire Act]

NCT Delhi - Subsection

Section 397(1)(viii) in The Delhi Municipal Corporation Act, 1957

(viii)without proper authority deface or write upon or otherwise mark any building, monument, post, wall, fence, tree or other thing; or