Madhya Pradesh High Court
Bhupal Singh Yadav vs Chairman Madhya Pradesh Madhya Kchetra ... on 19 December, 2017
THE HIGH COURT OF MADHYA PRADESH
WP-22393-2017
(BHUPAL SINGH YADAV Vs CHAIRMAN MADHYA PRADESH MADHYA KCHETRA
VIDUYAT VITRAN CO. LTD.)
1
Gwalior, Dated : 19-12-2017
Shri Sushil Jain, learned counsel for the petitioner.
Issue notice to the respondents on payment of
process fee within seven days by RAD mode. Notice be made returnable within six weeks.
(ANAND PATHAK) JUDGE Anil*