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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(5) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(5)If the generator of debris desires to store the debris for own use in the same building, he may do so by paying holding @ Rs. 100/- per truck-load per day into the Ward Samiti/Mohalla Samiti account, subject to a minimum of Rs. 1000/-.Explanation. - For the purpose of this clause the term 'truck load' shall correspond to ten metric tons of debris.