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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(j) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(j)"notification" means a notification published in the [Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] Gazette; and the word "notified" shall be construed accordingly;