Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(c) in Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Act, 2018 (c)any advertisement relating to any drug sent confidentially in the manner prescribed under section 18 only to a registered medical practitioner ; or
