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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(7) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(7)The Commission shall, immediately after issue of a licence, forward a copy of the licence to the Government, Authority, local authority, and to such other person as it may considers necessary.