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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(a) in The Major Port Trusts Act, 1963

(a)in the case of a post the holder of which is to be regarded as the Head of a department or in the case of a post the maximum of the pay scale of which (exclusive of allowances) ][exceeds such amount as the Central Government may, by notification in the Official Gazette, fix, be exercisable by that Government;] [ Substituted by Act 17 of 1982, Section 9, for " exceeds two thousand rupees, be exercisable by the Central Government;" (w.e.f. 31.5.1982).]