Calcutta High Court (Appellete Side)
Smt. Sandhya Rani Kuila vs Ratan Chandra Ghosh & Ors on 17 January, 2024
17.1.2024 189 Ct. no. 652 sb C.O. 93 of 2021 Smt. Sandhya Rani Kuila Vs. Ratan Chandra Ghosh & Ors.
Mr. Jayanta Das Ms. Soumita Ghosh ....for the Petitioner Mr. Rabindranath Mahato ...for the Opposite parties On the basis of the prayer made on behalf of both the parties, let the matter go out of list with liberty to mention for enlistment.
(Ajoy Kumar Mukherjee, J.)