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State of Madhya Pradesh - Section

Section 13 in The M.P. Gram Panchayats (Accounts) Rules, 1999

13. Stock of Receipt Books.

- On receipt of purchased/ printed receipt books, the same shall be verified and details of receipt entered in the stock register or receipt books in Form GP-3 on issue of receipt books the details of issues shall be recorded in the aforesaid stock register. Separate stock account of each type of receipt books shall be kept.