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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Greater Bengaluru City Corporation -

Section 9(1)(vii) in Bangalore Metropolitan Region Development Authority Act, 1985

(vii)to do such other acts and things as may be entrusted by the Government or as may be necessary for, or incidental or conducive to, and matters which are necessary for furtherance of the objects for which the Authority is constituted;