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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Odisha - Subsection

Section 241(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)where both male and female building worker are employed there shall be displayed outside each block of latrines or urinals a notice containing therein "For Men Only" "For Women Only" as the case may be written in the language understood by the majority of such workers;