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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(3)(b) in Jammu and Kashmir Juvenile Justice Rules, 2007

(b)Whenever a sudden or violent death or death from suicide or accident takes place, immediate information shall be given to the Officer-in-Charge and the Medical Officer.