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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(5) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(5)The Chancellor may, in consultation with the State Government take such action, as he deems fit on the recommendation made by the Review Commission for the working and development of the University.