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[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

Union of India - Subsection

Section 225(2)(d) in The Coal Mines Regulations, 2011

(d)protective work like sealing or isolation of working or any other work already completed and all those work required to be done so as to make the area safe and secure in all respect.