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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Sugar Development Fund Rules, 1983

(k)'Schedule' means the Schedule annexed to these rules;
(kk)[ "scheduled bank" means a bank for the time being included in the Second Schedule to the Reserve Bank of India Act, 1934 (2 of 1934)] [Inserted vide GSR 67(E) dated 29.1.03.]