Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] State of Tripura - Subsection Section 273(2) in Tripura Municipal Act, 1994 (2)Without prejudice to anything done under sub-section (1) the State Police Organisation shall extend all co-operation to the Municipality, for implementing the decisions.
