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[Cites 0, Cited by 3] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The West Bengal Schools (Control of Expenditure) Act, 2005

(1)Every teacher of a school [shall be entitled to draw pay] [Substituted 'shall, if appointed in the post of Undergraduate teacher category, be entitled to draw pay in the scale of pay' by West Bengal Act No. 20 of 2016, dated 2.2.2016.] in which he is appointed and shall not be entitled to claim any additional increment or higher scale of pay for acquiring any qualification other than the qualifications specified for such post.