Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 42 in Rajasthan Factories Rules, 1951 42. Privacy of latrines. Every latrine shall be under cover and so partitioned off as to secure privacy, and shall have a proper door and fastenings.
