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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(1)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)the Loco pilot shall use his judgment to keep the front portion in motion, if possible, until the rear portion has been brought to a stand so as to avoid the chance of a collision between the two portions;