Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Union of India - Subsection Section 128(12) in The Coal Mines Regulations, 2011 (12)Where sand or other material is stowed or a pack is formed for the purpose of support, it Shall be packed or made as tight against the roof as practicable over its whole area.