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[Cites 0, Cited by 0] [Section 3D] [Entire Act]

State of Punjab - Subsection

Section 3D(2) in Indian Stamp Act, 1899

(2)The cess with which any instrument is chargeable under sub-section (1), shall be paid and such payment shall be indicated on such instrument by means of stamp or stamp paper bearing the inscription "Social Infrastructure Cess", whether with or without any other design, picture or inscription.