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State of Jammu-Kashmir - Section

Section 10 in The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002

10. Conditions of service of staff in private colleges.

- The general conditions of service of teaching and non-teaching staff in private colleges including conditions relating to minimum eligibility, pay, gratuity, provident fund and age of retirement shall be such as may be determined by the concerned educational agency in the prescribed manner.