Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(iii) in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005

(iii)This regulation shall come into effect from the date of its publication in the Official Gazette.