Section 39(2)(a) in The Goa Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(2)(a) in The Goa Panchayat Raj Act, 1994

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known is delivered by him to the printer in duplicate; and

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State of Goa - Subsection

Section 39(2)(a) in The Goa Panchayat Raj Act, 1994