Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(q) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(q)monitor associations and agencies within their jurisdiction that deal with children in order to check on the exploitation and abuse of children;