Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(p) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020 (p)to perform all such things as may be necessary, incidental or conducive to the attainment of all or any of the objects of the Institute.
