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Supreme Court - Daily Orders

The State Of Maharashtra vs Shankar Vitthal Gulave (Deceased) Thr ... on 11 January, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

                                             1

     ITEM NO.12+53                      COURT NO.2                  SECTION IX

                         S U P R E M E C O U R T O F        I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s)   for        Special     Leave      to   Appeal    (C)      No(s).
     26818-26819/2017

     (Arising out of impugned final judgment and order dated 06-07-2015
     in CRO No. 21969/2007 06-07-2015 in FA No. 1314/2005 passed by the
     High Court Of Judicature At Bombay)

     THE STATE OF MAHARASHTRA                                      Petitioner(s)

                                            VERSUS

     SHANKAR VITTHAL GULAVE (DECEASED)
     THR LEGAL REPRESENTATIVES & ANR.                              Respondent(s)

     WITH
     Diary No(s). 27308/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)

     Diary No(s). 27309/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)

     Diary No(s). 27409/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)

     Diary No(s). 27414/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)

     Diary No(s). 27415/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)

     Diary No(s). 27416/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)

     Diary No(s). 27417/2017 (IX)
     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)
Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.01.11
17:01:31 IST

     Diary No(s). 27418/2017 (IX)
Reason:



     (With appln(s) for c/delay in filing SLP, exemption from filing c/c
     of the impugned judgment)
                                 2

Diary No(s). 27419/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27420/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27985/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27987/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27988/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27990/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27991/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27992/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27993/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27994/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 27997/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 28000/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 28002/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
                                 3

Diary No(s). 31535/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31543/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31551/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31555/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31562/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31564/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31569/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31574/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31577/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 31583/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32403/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32404/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32407/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
                                 4

Diary No(s). 32409/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32411/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32412/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32414/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32416/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 32417/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34934/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34936/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34938/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34939/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34940/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34942/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34943/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
                                  5

Diary No(s). 34944/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 34946/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)

Diary No(s). 42081/2017

Date : 11-01-2018 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE J. CHELAMESWAR
          HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

For Petitioner(s)   Mr. Tushar Mehta, ASG
                    Mr. Nishant Ramakantrao Katneshwarkar, AOR
                    Mr. Arpit Rai, Adv.

For Respondent(s)

    UPON hearing the counsel the Court made the following
                             O R D E R

As prayed, list the matters after four weeks.


    (DEEPAK MANSUKHANI)                      (RAJINDER KAUR)
     AR-cum-PS                                Court Master