Supreme Court - Daily Orders
The State Of Maharashtra vs Shankar Vitthal Gulave (Deceased) Thr ... on 11 January, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
1
ITEM NO.12+53 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
26818-26819/2017
(Arising out of impugned final judgment and order dated 06-07-2015
in CRO No. 21969/2007 06-07-2015 in FA No. 1314/2005 passed by the
High Court Of Judicature At Bombay)
THE STATE OF MAHARASHTRA Petitioner(s)
VERSUS
SHANKAR VITTHAL GULAVE (DECEASED)
THR LEGAL REPRESENTATIVES & ANR. Respondent(s)
WITH
Diary No(s). 27308/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27309/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27409/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27414/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27415/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27416/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27417/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.01.11
17:01:31 IST
Diary No(s). 27418/2017 (IX)
Reason:
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
2
Diary No(s). 27419/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27420/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27985/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27987/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27988/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27990/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27991/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27992/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27993/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27994/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 27997/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 28000/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 28002/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
3
Diary No(s). 31535/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31543/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31551/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31555/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31562/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31564/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31569/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31574/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31577/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 31583/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32403/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32404/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32407/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
4
Diary No(s). 32409/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32411/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32412/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32414/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32416/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 32417/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34934/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34936/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34938/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34939/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34940/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34942/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34943/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
5
Diary No(s). 34944/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 34946/2017 (IX)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
Diary No(s). 42081/2017
Date : 11-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Arpit Rai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list the matters after four weeks.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-cum-PS Court Master