Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 14 in The Haryana Rural Development Rules, 1987 14. ["Rochet (Tara Mira)" omitted by Haryana Notification No. GSR 253/HA 6/86/S.8/92 dated 30.12.1999.]
