Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 53 in The Bengal Agricultural Debtors Act, 1936 53. Negotiability of awarded amounts. - The right to receive any amount payable under an award shall be assignable in the prescribed manner.
