Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2122] [Entire Act] Bengal Presidency - Subsection Section 2122(2) in Calcutta Port Act, 1890 (2)The warrants delivered under section 96 of the Sea Customs Act, 1878 (VIII of 1878), shall, in the case of the said warehouses, he signed by the Commissioner or some person duly authorized by them in that behalf.