Orissa High Court
M/S. Asha Kiran Charitable Society vs Secretary To The Government Of on 31 August, 2023
Author: Savitri Ratho
Bench: Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.17524 of 2022
M/s. Asha Kiran Charitable Society ..... Petitioner
Mr.Sidhartha Ray, Sr. Advocate
assisted by Mr.K.K.Sahoo, Advocate
Vs.
Secretary to the Government of
India, Ministry of Home Affairs,
Foreigners Division (FCRA Wing),
New Delhi ..... Opposite Party
Mr. P.K.Parhi, DSGI
CORAM:
THE CHIEF JUSTICE
JUSTICE SAVITRI RATHO
ORDER
31.08.2023 Order No.
15. 1. This matter is taken up through hybrid mode.
2. Heard Mr.Sidhartha Ray, learned Senior Counsel assisted by Mr.K.K.Sahoo, learned counsel for the petitioner in part.
3. At the request of Mr.P.K.Parhi, learned Deputy Solicitor General of India, let the matter be listed on 08.09.2023 at 10.30 A.M. Bichi for continuation of hearing.
4. As copy of the rejoinder dated 21.08.2023 has been served on Mr.Parhi, learned DSGI on 22.08.2023. It is made absolutely clear that no further accommodation on that date will be made.
(S.Talapatra) Chief Justice Signature Not Verified Digitally Signed Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant (Savitri Ratho) Reason: Authentication Location: Orissa High Court Judge Date: 01-Sep-2023 19:41:23 Page 1 of 1