Andhra Pradesh High Court - Amravati
Mangena Vara Lakshmi Narayana Mani vs The State Of A.P on 20 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: Criminal Petition Nos.3117 of 2015 and 5390, 5446 and 5447 of 2016 PROCEEDING SHEET SL. OFFICE DATE ORDER No. NOTE HCJ
17. & 20.04.2023 RSR, J DUPPALA VENKATA RAMANA, J:
Learned counsel for the petitioner submitted that the connected matter Crl.P.No.5446 of 2017 is not listed along with these matters.
Registry is directed to list the matter along with Crl.P.No.5446 of 2017 on 02.05.2023.
Interim orders passed earlier is extended till the next date of hearing i.e., 02.05.2023.
_________________________________ DUPPALA VENKATA RAMANA, J PSA SL. OFFICE DATE ORDER No. NOTE