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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 36(4)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)to the stock exchanges shall be in XBRL format in accordance with the guidelines specified by the stock exchanges from time to time; and