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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(5) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(5)In any case where the applicant is in a position to incur the expenses for procuring copies of documents or information, applicant may be assisted in securing the copies or documents at his own cost.