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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(9) in Insolvency and Bankruptcy Board of India (Insolvency Professional Agencies) Regulations, 2016

(9)After considering the relevant material facts and circumstances and material on record, the Disciplinary Committee shall dispose of the show-cause notice by a reasoned order.