Section 4 in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

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State of Uttar Pradesh - Section

Section 4 in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

4. Cadre of service.

(1)Strength of the service and of each category of posts therein shall be such as may be determined by the Governor from time to time.

(2)The strength of the service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1), be as given below :

Post	Permanent	Temporary	Total
1	2	3	4
IV Grade Clerks	9	-	9
Junior Accounts Clerks	60	22	82
Senior Clerks	4	-	4
Senior Accounts Clerks	56	24	80
Noter and Drafter	4	2	6
Accountants	5	-	5
Computer-cum Investigator	1	-	1
Head Clerks	4	-	4
Chief Accountant	-	1	1
Head Assistant	1	-	1
Stenographer (10% of the posts of Stenographer are inselection grade).	10	-	10
Total	154	49	203

Provided that-

(a)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post without thereby entitling any person to compensation; or

(b)the Governor may create such additional, permanent or temporary posts from time to time as he may consider proper.

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State of Uttar Pradesh - Section

Section 4 in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

4. Cadre of service.