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The Managing Director Power Company Of ... vs M/S Jsw Energy Limited on 12 March, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.43                                COURT NO.15                   SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                         Civil Appeal   No(s).   2294/2021

     THE MANAGING DIRECTOR POWER COMPANY OF
     KARNATAKA LTD. & ORS.                                                   Appellant(s)

                                                        VERSUS

     M/S JSW ENERGY LIMITED & ANR.                                           Respondent(s)


      IA No. 151810/2021 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 32264/2022 - CLARIFICATION/DIRECTION
      IA No. 73058/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 238837/2023 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS IA No. 73055/2021 - STAY APPLICATION) Date : 12-03-2024 These matters were called on for hearing today.

CORAM :

HON'BLE MS. JUSTICE BELA M. TRIVEDI HON'BLE MR. JUSTICE PANKAJ MITHAL For Appellant(s) Mr. Shubhranshu Padhi, AOR Mr. Niroop Sukrithy, Adv. Mr. Jay Nirupam, Adv.

Mr. D. Girish Kumar, Adv. Mr. Pranav Giri, Adv.

Mr. Radhika Prasad Tiwari, Adv.

For Respondent(s) Mr. Aman Dixit , AOR Mr. Aman Anand, Adv.

Mr. Aman Dixit, Adv.

Ms. Natashta Debroy, Adv.

UPON hearing the counsel the Court made the following O R D E R Not taken up.

List after two weeks.

(RASHMI DHYANI PANT) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH)