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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xiv) in Rajasthan Information Commission (Management) Regulations, 2007

(xiv)The Registrar shall communicate the decisions, orders or directions of the Commission to the concerned person(s) and all such communications signed or authenticated by the Registrar or under his authority shall be deemed to be the communication from the Commission.