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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Tamilnadu - Subsection

Section 311(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)cause the materials of such building, hut or portion to be given to the owner of the building or hut if such owner elects to take them; or