Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Explosives (Amendment) Rules, 2022 1. (1)These rules may be called the Explosives ( Amendment ) Rules , 2022(2)They shall come into force on the date of their final publication in the Official Gazette .
