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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1)(xviii) in Bhakta Kavi Narsinh Mehta University Act, 2015

(xviii)to supervise and control the residence, conduct and discipline of the students of the affiliated colleges, University Departments, recognised institutions and to make arrangements for promoting their health and general welfare;