Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(2)(e) in The Maharashtra State Commission for Backward Classes Act, 2005 (e)the form in which and the time at which the Annual Report shall be prepared under section 14;