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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(2)The Convenor of PECET shall give a notification in the widely circulated daily Newspapers as decided by CET Committee calling for the applications in the prescribed form from the candidates satisfying eligibility criteria as laid down, in Rule 3.