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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(11) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(11)The Coding Camp Custodian, the Shuffling Officer and the Coding Officer shall be responsible for the safe custody of the answer books at the coding camp under the supervision of the Secretary.