Delhi High Court - Orders
Rajender vs New Delhi Municipal Council (Ndmc) & Ors on 23 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~S-22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12616/2021 & CM APPL. 39723/2021 (Stay)
RAJENDER ..... Petitioner
Through: Mr. Michael Peter, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL (NDMC) & ORS.
..... Respondents
Through: Mr. Sri Harsha Peechara, ASC
along with Ms. Harshita Gupta
and Mr. Shubham Mishra,
Advocates for R-1/NDMC.
Mr. Anuj Aggarwal, ASC,
GNCTD along with Ms. Ayushi
Bansal, Ms. Arshya Singh and Mr.
Aakash Dahiya, Advocates for R-2
& R-4.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 23.05.2023 At joint request of learned counsel appearing on behalf of the parties, the hearing of the writ petition is adjourned.
List on 09.08.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 23, 2023/rs Click here to check corrigendum, if any W.P.(C) 12616/2021 Page 1 of 1 This is a digitally signed order.
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