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[Cites 0, Cited by 0] [Section 3(50)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(50)(i) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(i)in case of thermal generating station, all components of the thermal generating station and includes integrated coal mine, biomass pellet handling system, pollution control system, effluent treatment plan, as may be required;